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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(f) in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015

(f)to reprimand a practitioner, or to suspend or to remove him from the register, or to take such other disciplinary action against him as may, in the opinion of the Council, be necessary of expedient;