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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Rajasthan - Subsection

Section 48(6) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(6)At the end of each season the respective Farmers' Organization shall prepare a report of water received and utilized alongwith the area irrigated quantity of water supplied and area under different crops, and submit it to the Project Authority and also place it in the General Body meeting.