Himachal Pradesh High Court
Union Of India And Others vs Lt. Col. P.C. Sood on 6 March, 2019
Bench: Surya Kant, Ajay Mohan Goel
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
CWP No. 2613 of 2017
.
Decided on: 06.03.2019
Union of India and others ...Petitioners
Versus
Lt. Col. P.C. Sood ...Respondent
Coram
The Hon'ble Mr. Justice Surya Kant, Chief Justice.
The Hon'ble Mr. Justice Ajay Mohan Goel, Judge.
Whether approved for reporting?1
For the petitioners: Mr. Balram Sharma, Senior Panel
Counsel.
For the respondent: Mr. B. Nandan Vashishta, Advocate.
Surya Kant, Chief Justice. (Oral)
Learned Senior Panel Counsel for the petitioners, on the basis of instructions received from the Authorities, states that he does not want to press this writ petition as the Authorities have decided to file a Review Petition.
1Whether reporters of the local papers may be allowed to see the judgment? ::: Downloaded on - 07/03/2019 22:00:02 :::HCHP 2
2. Accordingly, the writ petition is dismissed as withdrawn with liberty aforementioned. Pending .
miscellaneous applications, if any, also stand disposed of.
Copy dasti.
(Surya Kant)
Chief Justice
March 06, 2019
r to (Ajay Mohan Goel)
Judge
( rajni )
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