Patna High Court - Orders
Satyendra Kumar & Anr vs The State Of Bihar & Ors on 17 November, 2014
Author: Ajay Kumar Tripathi
Bench: Ajay Kumar Tripathi
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.21409 of 2013
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Satyendra Kumar & Anr
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Rajesh Kumar
For the Respondent/s : Mr. Shankar Kumar, AC to AAG 15
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CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI
ORAL ORDER
2 17-11-2014Matter will be listed after five weeks i.e. on 22nd of December, 2014.
Supplementary affidavit of the petitioner will be served on the State within one week. Counter affidavit before the next date.
(Ajay Kumar Tripathi, J) sk U