Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Gujarat - Subsection

Section 39(3) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(3)The Executive Council shall cause every such college or institution to be inspected from time to time by the Inspection Committee.