Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Article 61(2)] [Article 61] [Constitution]

Constitution Subarticle

Article 61(2)(b) in Constitution of India

(b)such resolution has been passed by a majority of not less than two-thirds of the total membership of the House.