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[Cites 0, Cited by 0] [Section 148] [Entire Act]

State of Bihar - Subsection

Section 148(c) in Bihar Board's Miscellaneous Rules, 1958

(c)He must produce a certificate of good moral character from the school or college in which he was last educated or from some respectable householder to whom he is well known in private life and who is himself known to a gazetted officer of Government, the last fact being certified by the counter signature of the officer in question.