Section 1 in Arunachal Pradesh State Road (Regulation and Development) Act, 2015
1. Short title, extent and commencement.
(1)This Act may be called Arunachal Pradesh State Road (Regulation and Development) Act, 2015.(2)It shall extend to the whole of the State of Arunachal Pradesh.(3)It shall come into force on its date of publication in the Official Gazette.
