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[Cites 0, Cited by 2] [Section 10(2)] [Section 10] [Entire Act]

State of Telangana - Subsection

Section 10(2)(iv) in Telangana Buildings (Lease, Rent and Eviction) Control Act, 1960

(iv)that the tenant has been guilty of such acts and conduct which are a nuisance to the occupiers of other portions in the same building or of buildings in the neighbourhood, or