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Union of India - Section

Section 15 in The Information Technology (Procedure And Safeguards For Blocking For Access Of Information By Public) Rules,2009

15. Maintenance of records by Designated Officer.

- The Designated Officer shall maintain complete record of the request received and action taken thereof, in electronic database and also in register of the cases of blocking for public access of the information generated, transmitted, received, stored or hosted in a computer resource.