Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 64] [Entire Act] State of Maharashtra - Section Section 5 in The Maharashtra Co-Operative Societies Act, 1960 5. Registration with limited or unlimited liability. - A society may be registered with limited or unlimited liability.
