Madhya Pradesh High Court
Vinod Kumar Meena vs Life Insurance Corporation Of India on 29 June, 2020
Author: S.C.Sharma
Bench: S.C.Sharma
THE HIGH COURT OF MADHYA PRADESH, INDORE
BENCH
WP No.8990/2020
Indore, dated :29.06.2020
Shri R.S. Raghuwanshi, learned counsel for the petitioner.
None for the respondent.
Counsel for the petitioner submits before this Court that he has supplied the copy of the petition to Ms. Jyoti Tiwari, counsel for the respondent.
Office is directed to reflect her name in the daily cause list on behalf of the respondent.
List on 20.06.2020.
(S.C. Sharma) Judge amit Digitally signed by Amit Kumar Date: 2020.06.29 18:47:08 +05'30'