Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Punjab - Subsection Section 34(2) in Maharaja Bhupinder Singh Punjab Sports University Act, 2019 (2)Any dispute arising out of any disciplinary action taken by the University against a student shall, at the request of such student, be referred to the Executive Council.
