Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] Union of India - Subsection Section 72(f) in The Finance Act, 2017 (f)in the Explanation occurring after sub-section (11),-(A)in clause (aa),-(I)sub-clasuse (ii) shall be omitted;(II)after sub-clause (ii), the following sub-clause shall be inserted, namely:-
