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Union of India - Section

Section 11 in All India Institute of Medical Sciences Rules, 2019

11. Deposits into and withdrawals from the Fund.

(1)All moneys credited to the Fund shall be deposited in any branch of the State Bank of India or a nationalised Bank in New Delhi.
(2)The Fund shall be operated by the Director, and withdrawals from the Fund shall be made by cheques signed by the Director or an officer of the Institute duly authorised by the Director in this behalf.
(3)All bills for payment shall be pre-checked by the Accounts Officer of the Institute.