Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] Nagpur Province - Subsection Section 22(4) in The City of Nagpur Corporation Act, 1948 (4)The State Government may make rules under this Act providing for all matters connected with the administration of this section.
