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Bombay High Court

State Of Maharashtra & Ors vs Reliance Industries Ltd & Ors on 28 January, 2019

                                            Before :   Shri S. R. Paranjpe,
                                                       I/c. Execution Department.

                                                 Date :      28th January, 2019.

                                CALLED FOR ACCEPTANCE

8   APP/1567/1988                   M/s. A. S. Dayal & Associates, Advocates for the
    WP/2488/1988                    Petitioners.

                                    P.C.: Mr. Arun Patel, Clerk of Advocate for the
                                            Petitioners informs that the Ld. Advocate `
                                            for the Petitioner is busy in this Hon'ble
                                            High Court.
                                            He, therefore, prays for one week's time.
                                            Hence, adjourned to 4th February, 2019.


                                                                          Sd/-
28.01.2019

I/c. Execution Department.

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