Bombay High Court
State Of Maharashtra & Ors vs Reliance Industries Ltd & Ors on 28 January, 2019
Before : Shri S. R. Paranjpe,
I/c. Execution Department.
Date : 28th January, 2019.
CALLED FOR ACCEPTANCE
8 APP/1567/1988 M/s. A. S. Dayal & Associates, Advocates for the
WP/2488/1988 Petitioners.
P.C.: Mr. Arun Patel, Clerk of Advocate for the
Petitioners informs that the Ld. Advocate `
for the Petitioner is busy in this Hon'ble
High Court.
He, therefore, prays for one week's time.
Hence, adjourned to 4th February, 2019.
Sd/-
28.01.2019I/c. Execution Department.
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