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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(e) in The West Bengal Public Libraries Act, 1979

(e)recommend to the Director for withdrawal of recognition of, or discontinuance of Government grant to, any [sponsored public library declared as such under section 16A;] [Words, figures and letter substituted for the words 'public library' by W.B. Act 41 of 1994.]