Section 184 in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998
184. Formwork.
- The employer shall ensure at a construction site of a building or other construction work that-(a)all formworks are properly designed keeping in view the safety of building workers, building or structures;(b)a responsible person for structural frame and formwork-(i)inspects and examines the material, timber, structural steel and scaffolding for its strength and suitability before being taken into use;(ii)lays down procedures to cover all stages of such structural frame and formwork;(iii)supervises such structural frame and formwork;(iv)take all necessary steps or measures to correct any situation with a view to prevent accident or dangerous occurrence during performances of such structural frame and formwork.
