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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Sikkim - Subsection

Section 10(1)(a) in Sikkim Panchayat Act, 1993

(a)the annual statement of accounts of the Gram Panchayat, the report of administrations of the preceding financial year and the preceding financial year and the last audit note and replies if any, made thereto;