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Supreme Court - Daily Orders

M/S. Circar Paper Mills Limited vs District Collector Nellore Distt. . on 5 October, 2015

‘     ITEM NO.50                            COURT NO.6                   SECTION XIIA

                               S U P R E M E C O U R T O F         I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                No(s).     14001/2013

     (Arising out of impugned final judgment and order dated 19/04/2010
     in OSA No. 21/2005,09/06/2010 in OSA No. 21/2005 passed by the High
     Court Of A.P. At Hyderabad)

     M/S. CIRCAR PAPER MILLS LTD.                                        Petitioner(s)

                                                   VERSUS

     DISTRICT COLLECTOR, NELLORE DISTT & ORS.                            Respondent(s)

     (with appln. (s) for intervention and interim relief and office
     report)

     WITH
     SLP(C) No. 31170-31173/2012
     (With appln.(s) for c/delay in refiling SLP and appln.(s) for
     c/delay in filing SLP and Office Report)

      SLP(C) No. 18067-18068/2015
     (With Office Report)

     Date : 05/10/2015 These petitions were called on for hearing today.

     CORAM :
                         HON’BLE MR. JUSTICE J. CHELAMESWAR
                         HON’BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)              Mr. M. Srinivas R. Rao, Adv.
                                    Mr. Arun Devdas, Adv.
                                    Mrs. Sudha Gupta,Adv.

                                    Mr.   B. Adinarayana Rao, Sr. Adv.
                                    Ms.   Prabhakar Parnam, Adv.
                                    Mr.   Shashwat Goel, Adv.
                                    Mr.   S. Ravi Kumar, Adv.

                                    Mr. B. Adinarayana Rao, Sr. Adv.
                                    Ms. T. Anamika,Adv.

                                    Mr. Sadineni Ravi Kumar,Adv.

     For Respondent(s)
Signature Not Verified
                                    Mr.   V.V. Giri, Sr. Adv.
                                    Mr.   Y. Raja Gopala Rao,Adv.
Digitally signed by
Deepak Mansukhani
Date: 2015.10.05
22:56:09 IST
Reason:                             Mr.   Hittender Nath Rath, Adv.
                                    Mr.   Sandeep Singh, Adv.
                                    Mr.   K. Shant Kumar, Adv.
                                    Mr.   Bipin Shukla, Adv.
                         -2-


               Mr. A. V. Rangam,Adv.
               Mr. D.V. Raghu Vamsy, Adv.

               Mr. Sadineni Ravi Kumar,Adv.

               Mr. Guntur Prabhakar, Adv.
               Ms. Prerna Singh, Adv.

               Mr. P. Venkat Reddy, Adv.
               M/s. Venkat Palwai Law Associates,Adv.

     UPON hearing the counsel the Court made the following
                         O R D E R

SLP(C) No. 31170-31173/2012 These matters be de-tagged from the main matters.

SLP(C) No. 14001/2013

SLP(C) Nos. 18067-18068/2015 List the matters before the Bench of which one of us(Mr. Justice J. Chelameswar) is not a member.



(DEEPAK MANSUKHANI)                  (INDU BALA KAPUR)
 COURT MASTER                          COURT MASTER