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[Cites 0, Cited by 1] [Section 34(2)] [Section 34] [Entire Act]

State of Gujarat - Subsection

Section 34(2)(b) in The Gujarat Value Added Tax Act, 2003

(b)[ in respect of such class of dealers as the State Government may, by rules, specify;] [Sub-section (2) was renumbered and as clause (a) and sub-clauses (a) and (b) were renumbered as (i) & (ii) and clause (b) was inserted by Gujarat Act, 6 of 2006, Section 19(1)]