Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act] State of Karnataka - Subsection Section 10(2)(g) in Karnataka Ports (Landing and Shipping Fees) Act, 1961 (g)providing for management of the traffic over, in or about and to and from every area within the port limits;