Allahabad High Court
State Of U.P. vs Ram Prasad Singh & Others on 12 August, 2010
Court No. - 55 Case :- GOVERNMENT APPEAL No. - 435 of 2004 Petitioner :- State Of U.P. Respondent :- Ram Prasad Singh & Others Petitioner Counsel :- Govt. Advocate Hon'ble Mrs. Poonam Srivastav.J.
Hon'ble Bala Krishna Naravana.J. This is an admitted appeal. Office is directed to summon record of the lower court at an early date and prepare paper books so that appeal may be heard.
Order Date :- 12.8.2010 rkg