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Jitendra Kumar Sah vs The State Of Bihar And Ors on 23 September, 2024

Author: Anil Kumar Sinha

Bench: Anil Kumar Sinha

                         IN THE HIGH COURT OF JUDICATURE AT PATNA
                                 Civil Writ Jurisdiction Case No.13102 of 2016
                    ======================================================
                    Jitendra Kumar Sah

                                                                          ... ... Petitioner/s
                                                     Versus
                    The State Of Bihar and Ors

                                                              ... ... Respondent/s
                    ======================================================
                    Appearance :
                    For the Petitioner/s   :     Mr. Manoj Kumar
                                                 Ms. Lakshmana
                    For the State          :     Mr. Kumar Alok, SC 7
                    For respondent no. 6   :     Mr. Alok Kumar
                    For respondent no. 7   :     Mr. Pranav Kumar
                    For the BSRB           :     Mr. Vipin Kumar
                    ======================================================
                    CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR SINHA
                                          ORAL ORDER

8     23-09-2024

Learned Counsel for the Bihar School Examination Board prays for and is granted four weeks' time to file counter affidavit specifically stating the validity of the mark sheet issued by it, dated 28th June, 2013, in favour of the petitioner, having Roll Code 7101, Roll No. 266, in the sessions 1991-92, pertaining to Primary Teachers Training Examination, 2013.

List this case, under the same heading, on 28 th October, 2024.

(Anil Kumar Sinha, J.) Prabhakar Anand/-

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