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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(5) in The Maharashtra Prevention of Cruelty to Animals (Conduct of Bullock Cart Race) Rules, 2017

(5)Participation of any bull or cart man whose form has not been submitted or who has not submitted a fitness certificate to the Officers by the organizers, will constitute a breach of the permission and these Rules.