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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Kerala - Subsection

Section 26(1)(g) in Kerala University of Fisheries and Ocean Studies Act, 2010

(g)to recommend to the Academic Staff College and the Academic Council regarding organization of continuing Fisheries/continuing ocean studies education, refresher and orientation courses for teachers of University especially for the revised or newly introduced or inter-disciplinary courses of study;