Section 13(2)(b) in Tamil Nadu Manual Workers (Construction Workers) Welfare Scheme, 1994
(b)The [Labour Officer (Social Security Scheme) of the respective district] [Substituted for 'Board' by G.O. Ms. No. 122, dated 24.10.2008, published dated 31.10.2008.] shall examine every application for pension in accordance with the provisions of this clause and may accept or reject the claim. The decision of the Board shall be final: