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State of Jammu-Kashmir - Section

Section 6 in Sher-e-Kashmir Institute of Medical Sciences Faculty Members (Revised Pay) Rules, 2018

6. Non-Practicing Allowance (NPA).

(1)With effect from 01-04-2018, the doctors including Faculty Members of the Institute shall be entitled to Non-Practicing Allowance @ 20% of Basic Pay, subject to the condition that the Basic Pay+NPA shall not exceed to L225000/-(fixed pay of the Director). However, the NPA for the period 01-01-2016 to 31-03-2018, shall be admissible/drawn at the existing rates in the existing pay structure (existing Pay Band and Grade Pay).
(2)The NPA shall count as Pay for all service and retirement benefits.