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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Tripura - Subsection

Section 3(4)(c) in Tripura Lokayukta Act, 2008

(c)A vacancy occurring in the office of the Lokayukta by reason of his death, resignation, retirement or removal shall be filled up as soon as * possible, but not later than three months from the date of occurrence of such vacancy.