Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 9 in Bihar Societies Registration Rules, 2018 9. The IG, Registration, if satisfied shall certify under his hand that the Society is duly registered under the Act. Such certificate shall be issued in Form-B.
