Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of West Bengal - Subsection Section 52(3) in West Bengal Children Act, 1959 (3)Any order made under sub-section (1) may be made so as to be retrospective to any date not earlier than the date of commencement fa this Act.
