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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Manipur - Subsection

Section 35(11) in The Manipur Panchayati Raj Act, 1994

(11)Poverty Alleviation Programme:-
(a)promotion of public awareness and participation in poverty alleviation programmes for fuller employment and creation of productive assets;
(b)selection of beneficiaries under various programmes through Gram Sabha; and
(c)participation in effective implementation and monitoring.