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State of Uttar Pradesh - Section

Section 25 in U.P. Jagadguru Rambhadracharya Handicapped University Act, 2001

25. First Statutes how made.

- The first Statutes shall be made by the Jagadguru Rambhadracharya Sansthan and the Statutes so made shall be submitted to the State Government for its approval which may give its approval with or without modification.