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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(1)(vii) in Orissa Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulation, 2005

(vii)Scheduling and system operation charges shall be payable by all open access customers to SLDC. Such charges shall be governed by the relevant regulations framed by the Commission.