Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Tarun Yadav vs Master Dev & Anr on 8 October, 2025

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~59
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CRL.REV.P. 604/2022 & CRL.M.A. 18663/2022, CRL.M.A.
                                    18664/2022
                                    TARUN YADAV                                     .....Petitioner
                                                                  Through:            Mr. Arvind Kumar Chauhan, Mr.
                                                                                      Praveen Verma, Mr. Sandeep
                                                                                      Chauhan, Ms. Sonal Bhatia, Ms.
                                                                                      Sushmita and Mr. Kartik Burman,
                                                                                      Advocates.

                                                                  versus

                                    MASTER DEV & ANR.                                                    .....Respondents
                                                 Through:                             Mr. A. N. Aggarwal, Ms. Nupur
                                                                                      Sachdeva, Ms. Sonia, Ms. Hemlata
                                                                                      Garg and Mr. Pradeep Sen,
                                                                                      Advocates.

                                    CORAM:
                                    HON'BLE MR. JUSTICE SANJEEV NARULA
                                                 ORDER

% 08.10.2025

1. It is already 04:35 PM. Due to paucity of time, it is not possible to take up this matter today.

2. Re-notify on 14th January, 2026.

SANJEEV NARULA, J OCTOBER 8, 2025 d.negi This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/10/2025 at 22:04:10