Delhi High Court - Orders
Tarun Yadav vs Master Dev & Anr on 8 October, 2025
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~59
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 604/2022 & CRL.M.A. 18663/2022, CRL.M.A.
18664/2022
TARUN YADAV .....Petitioner
Through: Mr. Arvind Kumar Chauhan, Mr.
Praveen Verma, Mr. Sandeep
Chauhan, Ms. Sonal Bhatia, Ms.
Sushmita and Mr. Kartik Burman,
Advocates.
versus
MASTER DEV & ANR. .....Respondents
Through: Mr. A. N. Aggarwal, Ms. Nupur
Sachdeva, Ms. Sonia, Ms. Hemlata
Garg and Mr. Pradeep Sen,
Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 08.10.2025
1. It is already 04:35 PM. Due to paucity of time, it is not possible to take up this matter today.
2. Re-notify on 14th January, 2026.
SANJEEV NARULA, J OCTOBER 8, 2025 d.negi This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/10/2025 at 22:04:10