Madras High Court
Arkay Energy (Rameswaram) Limited vs Mr.Rajesh Lakhoni on 17 June, 2022
Author: M. Duraiswamy
Bench: M. Duraiswamy
Contempt Petition No.1095 of 2021
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 17.06.2022
CORAM :
THE HONOURABLE MR. JUSTICE M. DURAISWAMY
Cont.P.No.1095 of 2021
and
Sub.Appl.No.322 of 20221
Arkay Energy (Rameswaram) Limited,
Represented by its Authorised Signatory, Mr.T.S.Das,
No.20, Old No.129, Chamiers Road,
Nandanam, Chennai – 600 035. ... Petitioner
Vs.
Mr.Rajesh Lakhoni,
Chairman cum Managing Director,
Tamil Nadu Generation and
Distribution Corporation Limited,
No.144, Anna Salai, Chennai – 600 002. ... Respondent
Petition filed under Section 11 of the Contempt of Courts Act,
1971, to punish the respondent herein for the wilful disobedience of the
order of this Court dated 05.01.2021 in W.P.No.23856 of 2018.
For Petitioner : Mr.M.S.Krishnan
Senior Counsel
For Respondent : Mr.J.Ravindran
Additional Advocate General
assisted by Mr.L.Jai Venkatesh
Standing Counsel
https://www.mhc.tn.gov.in/judis
Page 1 of 4
Contempt Petition No.1095 of 2021
ORDER
Today, when the Contempt Petition is taken up for hearing, Mr.J.Ravindran, learned Additional Advocate General appearing for Mr.L.Jai Venkatesh, learned Standing Counsel for the respondent, submitted that the respondent had complied with the orders of this Court made in W.P.No.23856 of 2018 dated 05.01.2021.
2.Mr.M.S.Krishnan, learned Senior Counsel appearing for the petitioner also submitted that the respondent had complied with the orders of this Court in entirety, hence, the contempt petition may be closed.
3.Recording the submissions made by the learned counsel on either side, since the respondent had complied with the orders of this Court, nothing survives for adjudication in this contempt petition and accordingly, the same is closed. Consequently, connected application is also closed.
17.06.2022 mkn https://www.mhc.tn.gov.in/judis Page 2 of 4 Contempt Petition No.1095 of 2021 To The Chairman cum Managing Director, Tamil Nadu Generation and Distribution Corporation Limited, No.144, Anna Salai, Chennai – 600 002. https://www.mhc.tn.gov.in/judis Page 3 of 4 Contempt Petition No.1095 of 2021 M. DURAISWAMY, J.
mkn Cont.P.No.1095 of 2021 17.06.2022 https://www.mhc.tn.gov.in/judis Page 4 of 4