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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Madhya Pradesh - Subsection

Section 38(2)(m) in The M.P. Rajya Pashudhan Evam Kukkut Vikas Nigam Adhiniyam, 1982

(m)establishment and management of provident fund or other benefit funds for employees of the Nigam; and (n) generally for the efficient conduct of the affairs of the Nigam.