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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Assam - Subsection

Section 84(2)(p) in The Assam Highway Act, 1989

(p)the conveyance in public vehicles of corpses or persons suffering from infections or contagious disease or goods likely to cause discomfort or injury to passengers and the inspection and disinfection of such vehicle, if used for such purposes;