Bombay High Court
Ramesh Suryabhan Dhavale vs The State Of Maharashtra And Others on 19 January, 2021
Author: Shrikant D. Kulkarni
Bench: S.V. Gangapurwala, Shrikant D. Kulkarni
1
W.P.6757-2020
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
BENCH AT AURANGABAD
WRIT PETITION NO. 6757 OF 2020
Deepak s/o Pradeep Dungahu ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr V.R. Autade, Advocate for petitioner
Mr A.R. Kale, A.G.P. for respondents no.1 to 8
- AND -
WRIT PETITION NO. 6778 OF 2020
Mayur s/o Pratapsing Chavan ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr K.B. Jadhav, Advocate for petitioner
Mr A.R. Kale, A.G.P. for respondents no.1 to 5
- AND -
WRIT PETITION NO. 6779 OF 2020
Amol Santoshrao Sambhare ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr K.B. Jadhav, Advocate for petitioner
Mr A.R. Kale, A.G.P. for respondents no.1 to 6
- AND -
WRIT PETITION NO.6831 OF 2020
Kishor s/o Bhujang Khedkar ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr S.S. Thombre, Advocate for petitioner
Mr A.R. Kale, A.G.P. for respondents no.1 to 7
- AND -
WRIT PETITION NO. 6890 OF 2020
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2
W.P.6757-2020
Amol s/o Baban Sambare ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr N.L. Jadhav, Advocate for petitioner
Mr A.R. Kale, A.G.P. for respondents no.1 to 7
- AND -
WRIT PETITION NO. 6896 OF 2020
Sachin s/o Ashok Chaudhari ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr R.V. Gore, Advocate for petitioner
Mr A.R. Kale, A.G.P. for respondents no.1 to 6
- AND -
WRIT PETITION NO.6912 OF 2020
Gajanan s/o Digambar Dasarwad ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr N.L. Jadhav, Advocate for petitioner
Mr S.G. Karlekar, A.G.P. for respondents no.1 to 7
- AND -
WRIT PETITION NO. 6964 OF 2020
Shrimant s/o Hausrao Darade ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr S.D. Munde, Advocate for petitioner
Mr S.G. Karlekar, A.G.P. for respondents no.1 to 3
- AND -
WRIT PETITION NO.6971 OF 2020
Krishna s/o Vinayak Shinde ..Petitioner
Versus
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3
W.P.6757-2020
The State of Maharashtra and ors. ..Respondents
Mr S.S. Thombre, Advocate for petitioner
Mr S.G. Karlekar, A.G.P. for respondents no.1 to 3
- AND -
WRIT PETITION NO. 6972 OF 2020
Mahadeo s/o Laxman Shelke ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr S.S. Thombre, Advocate for petitioner
Mr S.G. Karlekar, A.G.P. for respondents no.1 to 3
- AND -
WRIT PETITION NO.6973 OF 2020
Dnyaneshwar s/o Manikrao Amate ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr S.S. Thombre, Advocate for petitioner
Mr S.G. Karlekar, A.G.P. for respondents no.1 to 3
- AND -
WRIT PETITION NO.6974 OF 2020
Ankush s/o Arjun Dhakane ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr R.G. Hange, Advocate for petitioner
Mr S.G. Karlekar, A.G.P. for respondents no.1 to 5
- AND -
WRIT PETITION NO.6975 OF 2020
Satish s/o Ramesh Doke ..Petitioner
Versus
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W.P.6757-2020
The State of Maharashtra and ors. ..Respondents
Mr R.G. Hange, Advocate for petitioner
Mr S.G. Karlekar, A.G.P. for respondents no.1 to 5
- AND -
WRIT PETITION NO.6977 OF 2020
Nitinkumar s/o Mahadeo Jaybhaye ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr S.S. Thombre, Advocate for petitioner
Mr K.N. Lokhande, A.G.P. for respondents no.1 to 3
- AND -
WRIT PETITION NO.6978 OF 2020
Ganesh s/o Babasaheb Gopalghare ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr S.S. Thombre, Advocate for petitioner
Mr K.N. Lokhande, A.G.P. for respondents no.1 to 3
- AND -
WRIT PETITION NO.6979 OF 2020
Sunil s/o Ashok Gopalghare ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr S.S. Thombre, Advocate for petitioner
Mr K.N. Lokhande, A.G.P. for respondents no.1 to 3
- AND -
WRIT PETITION NO.6980 OF 2020
Vishal Bhanudas Patil ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
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5
W.P.6757-2020
Mr S.S. Thombre, Advocate for petitioner
Mr K.N. Lokhande, A.G.P. for respondents no.1 to 3
- AND -
WRIT PETITION NO.6981 OF 2020
Rahul s/o Chandrashen Shelke ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr S.S. Thombre, Advocate for petitioner
Mr K.N. Lokhande, A.G.P. for respondents no.1 to 3
- AND -
WRIT PETITION NO. 6982 OF 2020
Govind s/o Bhagwat Thapade ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr S.S. Thombre, Advocate for petitioner
Mr K.N. Lokhande, A.G.P. for respondents no.1 to 3
- AND -
WRIT PETITION NO.6983 OF 2020
Ramesh s/o Bhaskar Tekde ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr S.S. Thombre, Advocate for petitioner
Mr K.N. Lokhande, A.G.P. for respondents no.1 to 3
- AND -
WRIT PETITION NO.6984 OF 2020
Shivraj s/o Rajkumar Shinde ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr S.S. Thombre, Advocate for petitioner
Mr K.N. Lokhande, A.G.P. for respondents no.1 to 3
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W.P.6757-2020
- AND -
WRIT PETITION NO. 6989 OF 2020
Krishna s/o Mahadeo Surwase ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr S.S. Thombre, Advocate for petitioner
Mr K.N. Lokhande, A.G.P. for respondents no.1 to 3
- AND -
WRIT PETITION NO. 7008 OF 2020
Ashok s/o Jayram Kotule ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr S.S. Thombre, Advocate for petitioner
Mr K.N. Lokhande, A.G.P. for respondents no.1 to 3
- AND -
WRIT PETITION NO.7011 OF 2020
Sanjay s/o Vikram Surwase ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr S.S. Thombre, Advocate for petitioner
Mr S.R. Yadav - Lonikar, A.G.P. for respondents no.1 to 3
- AND -
WRIT PETITION NO. 7029 OF 2020
Pandurang s/o Narayan Sangle ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr S.S. Thombre, Advocate for petitioner
Mr S.R. Yadav - Lonikar, A.G.P. for respondents no.1 to 3
- AND -
WRIT PETITION NO.7031 OF 2020
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7
W.P.6757-2020
Radhesham s/o Vasantrao Ghodke ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr Avinash Deshmukh, Advocate for petitioner
Mr S.R. Yadav - Lonikar, A.G.P. for respondents no. 1 to 4
- AND -
WRIT PETITION NO. 7032 OF 2020
Anil Balajirao Surywad ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr N.L. Jadhav, Advocate for petitioner
Mr S.R. Yadav -Lonikar, A.G.P. for respondents no.1 to 7
- AND -
WRIT PETITION NO. 7064 OF 2020
Bharat s/o Sumant Gore ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr S.S. Thombre, Advocate for petitioner
Mr S.R. Yadav - Lonikar, A.G.P. for respondents no.1 to 3
- AND -
WRIT PETITION NO. 7065 OF 2020
Ramesh s/o Suryabhan Dhavale ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr S.S. Thombre, Advocate for petitioner
Mr S.R. Yadav - Lonikar, A.G.P. for respondents no.1 to 3
- AND -
WRIT PETITION NO.7066 OF 2020
Arjun s/o Sopanrao Tate ..Petitioner
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8
W.P.6757-2020
Versus
The State of Maharashtra and ors. ..Respondents
Mr S.S. Thombre, Advocate for petitioner
Mr S.R. Yadav - Lonikar, A.G.P. for respondents no.1 to 3
- AND -
WRIT PETITION NO. 7067 OF 2020
Rajudas s/o Ramrao Chavan ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr S.S. Thombre, Advocate for petitioner
Mr S.R. Yadav - Lonikar, A.G.P. for respondents no.1 to 3
- AND -
WRIT PETITION NO. 7068 OF 2020
Pandurang s/o Kashinath Mane ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr S.S. Thombre, Advocate for petitioner
Mr S.R. Yadav - Lonikar, A.G.P. for respondents no.1 to 3
- AND -
WRIT PETITION NO. 7069 OF 2020
Ravindra s/o Namdeo Bramhane ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr S.S. Thombre, Advocate for petitioner
Mr S.R. Yadav - Lonikar, A.G.P. for respondents no.1 to 3
- AND -
WRIT PETITION NO. 7070 OF 2020
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9
W.P.6757-2020
Ajabrao s/o Prabhat Jagtap ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr S.S. Thombre, Advocate for petitioner
Mr S.R. Yadav - Lonikar, A.G.P. for respondents no.1 to 3
- AND -
WRIT PETITION NO. 7071 OF 2020
Mahesh s/o Shahadev Dhole ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr S.S. Thombre, Advocate for petitioner
Mr S.R. Yadav - Lonikar, A.G.P. for respondents no.1 to 3
- AND -
WRIT PETITION NO.7072 OF 2020
Dadasaheb s/o Pandurang Baglane ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr S.S. Thombre, Advocate for petitioner
Mr S.R. Yadav - Lonikar, A.G.P. for respondents no.1 to 3
- AND -
WRIT PETITION NO. 7073 OF 2020
Ashok s/o Chandrahas Chavan ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr S.S. Thombre, Advocate for petitioner
Mr S.R. Yadav - Lonikar, A.G.P. for respondents no.1 to 3
- AND -
WRIT PETITION NO. 7074 OF 2020
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10
W.P.6757-2020
Ravi s/o Bhaginath Dahiphale ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr S.S. Thombre, Advocate for petitioner
Mr S.R. Yadav - Lonikar, A.G.P. for respondents no.1 to 3
- AND -
WRIT PETITION NO. 7075 OF 2020
Shyam s/o Shankarrao Raut ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr S.S. Thombre, Advocate for petitioner
Mr S.R. Yadav - Lonikar, A.G.P. for respondents no.1 to 3
- AND -
WRIT PETITION NO. 7076 OF 2020
Govind s/o Shivajirao Navkikar ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr S.S. Thombre, Advocate for petitioner
Mr S.R. Yadav - Lonikar, A.G.P. for respondents no.1 to 3
- AND -
WRIT PETITION NO. 7077 OF 2020
Mahendra s/o Shirrang Samudre ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr S.S. Thombre, Advocate for petitioner
Mr S.R. Yadav - Lonikar, A.G.P. for respondents no.1 to 3
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11
W.P.6757-2020
- AND -
WRIT PETITION NO. 7078 OF 2020
Vikas s/o Pandharinath Sanap ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr R.G. Hange, Advocate for petitioner
Mr S.R. Yadav - Lonikar, A.G.P. for respondents no.1 to 3
- AND -
WRIT PETITION NO. 7079 OF 2020
Kakasaheb s/o Bhaurao Vaidya ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr P.S. Anerao, Advocate for petitioner
Mr S.R. Yadav - Lonikar, A.G.P. for respondents no.1 to 3
- AND -
WRIT PETITION NO. 7081 OF 2020
Umakant s/o Devidas Devkate and ors. ..Petitioners
Versus
The State of Maharashtra and ors. ..Respondents
Mr Mahesh P. Kale, Advocate for petitioner
Mr S.R. Yadav - Lonkar, A.G.P. for respondents no.1 to 5
- AND -
WRIT PETITION NO. 7082 OF 2020
Dhampal Rustumrao Wathore ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr M.P. Tripathi, Advocate for petitioner
Mr S.R. Yadav - Lonikar, A.G.P. for respondents no.1 to 6
- AND -
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W.P.6757-2020
WRIT PETITION NO. 7083 OF 2020
Narayan s/o Vaijinath Kundgir ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr S.S. Thombre, Advocate for petitioner
Mr S.R. Yadav - Lonikar, A.G.P. for respondents no.1 to 3
- AND -
WRIT PETITION NO.7092 OF 2020
Sachin s/o Sampat Wayse ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr R.G. Hange, Advocate for petitioner
Mr S.R. Yadav - Lonikar, A.G.P. for respondents no.1 to 5
- AND -
WRIT PETITION NO.7093 OF 2020
Vishal s/o Sunil Aage ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr S.S. Thombre, Advocate for petitioner
Mr S.R. Yadav - Lonikar, A.G.P. for respondents no.1 to 3
- AND -
WRIT PETITION NO. 7418 OF 2020
Ganesh s/o Pundlik Dongare ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr S.M. Kshirsagar, Advocate for petitioner
Mr S.R. Yadav - Lonikar, A.G.P. for respondents no.1 to 3
- AND -
WRIT PETITION NO. 7496 OF 2020
Ramdas s/o Bandu Jaybhaye ..Petitioner
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13
W.P.6757-2020
Versus
The State of Maharashtra and ors. ..Respondents
Mr R.G. Hange, Advocate for petitioner
Mr S.R. Yadav - Lonikar, A.G.P. for respondents no.1 to 8
- AND -
WRIT PETITION NO.7561 OF 2020
Shivnath s/o Babu Bhagat ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr R.R. Imale, Advocate for petitioner
Mr S.R. Yadav - Lonikar, A.G.P. for respondents no.1 to 4
- AND -
WRIT PETITION NO. 7562 OF 2020
Shrikrushna s/o Bhagwanrao Kharat .Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr R.R. Imale, Advocate for petitioner
Mr S.R. Yadav - Lonikar, A.G.P. for respondents no.1 to 4
- AND -
WRIT PETITION NO.7563 OF 2020
Avinash s/o Govindrao Chonde ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr R.R. Imale, Advocate for petitioner
Mr K.N. Lokhande, A.G.P. for respondents no.1 to 4
- AND -
WRIT PETITION NO. 7571 OF 2020
Vishwanath Kishan Wankhede ..Petitioner
Versus
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W.P.6757-2020
The State of Maharashtra and ors. ..Respondents
Mr A.B. Chalak, Advocate for petitioner
Mr K.N. Lokhande, A.G.P. for respondents-State
- AND -
WRIT PETITION NO. 7579 OF 2020
Ravi s/o Rupchand Jadhav ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr M.S. Karad, Advocate for petitioner
Mr K.N. Lokhande, A.G.P. for respondents no.1 to 3
Mr Vijay Latange, Advocate for respondent no.4
- AND -
WRIT PETITION NO.7645 OF 2020
Bhausaheb s/o Uttam Jadhav ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr M.S. Karad, Advocate for petitioner
Mr K.N. Lokhande, A.G.P. for respondents no.1 to 3
Mr B.S. Deshmukh, Advocate for respondent no.4
- AND -
WRIT PETITION NO.7805 OF 2020
Abhimanyu s/o Parasram Hiralkar ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr D.A. Karnik, Advocate for petitioner
Mr K.N. Lokhande, A.G.P. for respondents no.1 to 5
- AND -
WRIT PETITION NO.7005 OF 2020
Rahman Chandubhai Sayyad ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
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W.P.6757-2020
Mr S.D. Munde, Advocate for petitioner
Mr K.N. Lokhande, A.G.P. for respondents no.1 to 3
- AND -
WRIT PETITION NO.6826 OF 2020
Dipak s/o Shivdas Ghodke ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr V.R. Autade, Advocate for petitioner
Mr A.R. Kale, A.G.P. for respondents no.1, 2, 6 to 8
Mr B.S. Deshmukh, Advocate for respondents no.3 to 5
- AND -
WRIT PETITION NO. 6872 OF 2020
Amol s/o Hiralal Ghasing ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr Avinash Deshmukh, Advocate for petitioner
Mr S.R. Yadav - Lonikar, A.G.P. for respondents no.1 to 3
- AND -
WRIT PETITION NO. 7154 OF 2020
Mahadeo s/o Baliram Ghodke ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr Avinash Deshmukh, Advocate for petitioner
Mr S.R. Yadav - Lonikar, A.G.P. for respondents no.1 to 3
- AND -
WRIT PETITION NO.1172 OF 2021
Ganesh s/o Kaluram Chavan ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr M.P. Tripathi, Advocate for petitioner
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W.P.6757-2020
Mr S.R. Yadav - Lonikar, A.G.P. for respondents-State
- AND -
WRIT PETITION NO.6884 OF 2020
Sharad s/o Vasantrao Bhagwat ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr M.P. Tripathi, Advocate for petitioner
Mr S.R. Yadav - Lonikar, A.G.P. for respondents No.1 to 6
- AND -
WRIT PETITION NO. 6990 OF 2020
Vishwanath s/o Subhash Kanhe and ors. ..Petitioners
Versus
The State of Maharashtra and ors. ..Respondents
Mr A.B. Chalak, Advocate for petitiioners
Mr K.N. Lokhande, A.G.P. for respondents no.1, 2 and 4 to 7
- AND -
WRIT PETITION NO. 7027 OF 2020
Kalpna d/o Ashokrao Chavhan ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr A.B. Chalak, Advocate for petitiioners
Mr K.N. Lokhande, A.G.P. for respondents no.1, 2 and 4 to 7
- AND -
WRIT PETITION NO.6970 OF 2020
Madhav s/o Uttamrao More and ors. ..Petitioners
Versus
The State of Maharashtra and ors. ..Respondents
Mr A.B. Chalak, Advocate for petitiioners
Mr K.N. Lokhande, A.G.P. for respondents no.1, 2 and 4 to 8
- AND -
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W.P.6757-2020
WRIT PETITION NO. 7804 OF 2020
Ashish s/o Anand Chavan ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr V.J. Dhage, Advocate for petitioner
Mr S.R. Yadav - Lonikar, A.G.P. for respondents no.1 to 4
- AND -
WRIT PETITION NO. 7806 OF 2020
Dnyaneshwar s/o Pandhari Patil ..Petitioner
Versus
The State of Maharashtra and ors. ..Respondents
Mr V.J. Dhage, Advocate for petitioner
Mr S.R. Yadav - Lonikar, A.G.P. for respondents no.1 to 4
CORAM : S.V. GANGAPURWALA AND
SHRIKANT D. KULKARNI, JJ.
DATE : 19th January 2021 PER COURT :
1. It is submitted in the affidavit-in-reply filed by the State that the petitioners have an alternate remedy before the Joint Director.
2. In view of that, the learned Counsel for the petitioners submit that they will avail alternate remedy.
3. In light of above, Writ Petitions are disposed of with liberty to the petitioners to avail alternate remedy. In that event, all contentions of the parties are kept open.
4. For a period of fifteen (15) days, the interim orders passed by this Court shall continue in favour of the petitioners so as to enable them to approach the appellate authority and seek necessary orders. ::: Uploaded on - 21/01/2021 ::: Downloaded on - 08/02/2021 07:02:42 ::: 18
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5. Needless to say, on lapse of fifteen (15) days, the interim protection granted by this Court would come to an end.
6. The appellate authority shall consider the documents produced by all the parties and shall take decision on its own merits. ( SHRIKANT D. KULKARNI, J.) ( S.V. GANGAPURWALA, J.) vvr ::: Uploaded on - 21/01/2021 ::: Downloaded on - 08/02/2021 07:02:42 :::