Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 133]

Bombay High Court

Narayan Sonu Barkale Thr Special Power ... vs The State Of Maharashtra And Ors on 24 September, 2019

Author: Vibha Kankanwadi

Bench: Vibha Kankanwadi

    (Order)                       (1)         Sr.Nos. 912 to 914, 921 to 927,
                                         932 to 936, 940 to 953, 955 & 956 on
                                          supplementary board dated 24-09-2019



      IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
           AURANGABAD BENCH, AT AURANGABAD.

                        912 FIRST APPEAL NO.597 OF 2015

EXECUTIVE ENGINEER, BEED MINOR IRRIGATION DIVISION, BEED
                        AND ANOTHER
                           VERSUS
         SURYABHAN KERBA KASBE AND ANOTHER
                               ...
           Advocate for Appellants : Mr. B.R. Surwase

                                     *****

                        913 FIRST APPEAL NO.600 OF 2015

EXECUTIVE ENGINEER, BEED MINOR IRRIGATION DIVISION, BEED
                           AND ANOTHER
                              VERSUS
                  DEVIDAS TUKARAM LANDGE
                                  ...
              Advocate for Appellants : Mr. B.R. Surwase
  Advocate for Respondent : Mr. Wati P. More (Nade) & Mr. N.S. Ingle

                                     *****

                        914 FIRST APPEAL NO.604 OF 2015

EXECUTIVE ENGINEER, BEED MINOR IRRIGATION DIVISION, BEED
                        AND ANOTHER
                            VERSUS
       SAKHARAM NARAYAN LOKHANDE AND OTHERS
                               ...
           Advocate for Appellants : Mr. B.R. Surwase
          Advocate for Respondent no.01 : Mr. S.P. More

                                     *****

                921 FIRST APPEAL NO.2783 OF 2015
   WITH FA/2746/2015 WITH FA/2756/2015 WITH FA/2758/2015 WITH
FA/2773/2015 WITH FA/2776/2015 WITH FA/2777/2015 WITH FA/2778/2015
   WITH FA/2789/2015 WITH FA/2794/2015 WITH FA/2795/2015 WITH
                           FA/2797/2015




 ::: Uploaded on - 26/09/2019                   ::: Downloaded on - 26/09/2019 23:13:38 :::
     (Order)                       (2)        Sr.Nos. 912 to 914, 921 to 927,
                                        932 to 936, 940 to 953, 955 & 956 on
                                         supplementary board dated 24-09-2019



ATMARAM VEDU JOHARE DECEASED THROUGH LRS., AHILYABAI
    DECEASED THROUGH LRS., MUKUNDA AND ANOTHER
                             VERSUS
           THE COLLECTOR, JALGAON AND OTHERS
                                  ...
              Advocate for Appellants : Mr. Ajit B. Kale
            AGP for Respondent - State : Mr. R.B. Bagul
  Advocate for Respondent no.03 : Mrs. Chaitali P. Kutti (Choudhary)

                                    *****

                       922 FIRST APPEAL NO.2866 OF 2015

      THE EXECUTIVE ENGINEER, MEDIUM PROJECT DIVISION,
                            OSMANABAD
                              VERSUS
          HANMANTH SAINNAPPA SHELKE AND ANOTHER
                                  ...
              Advocate for Appellant : Mr. S.S. Thombre
             Advocate for Respondent no.01 : Mr. S.V. Natu
              AGP for Respondent no.02 : Mr. A.M. Phule

                                    *****

                       923 FIRST APPEAL NO.2872 OF 2015

         RAJENDRA PANDURANG PATIL AND ANOTHER
                             VERSUS
THE SPECIAL LAND ACQUISITION OFFICER 2 U.T.P.H. JALGAON AND
                            ANOTHER
                                ...
             Advocate for Appellants : Mr. Ajit B. Kale
           AGP for Respondent no.01 : Mr. S.P. Deshmukh
           Advocate for Respondent no.02 : Mrs. C.P. Kutti

                                    *****

                       924 FIRST APPEAL NO.2877 OF 2015

                DEVRAM KASHINATH PATIL
                         VERSUS
THE SPECIAL LAND ACQUISITION OFFICER 2 U.T.P.H. JALGAON AND
                        ANOTHER




 ::: Uploaded on - 26/09/2019                  ::: Downloaded on - 26/09/2019 23:13:38 :::
     (Order)                         (3)          Sr.Nos. 912 to 914, 921 to 927,
                                            932 to 936, 940 to 953, 955 & 956 on
                                             supplementary board dated 24-09-2019


                                       ...
                    Advocate for Appellant : Mr. Ajit B. Kale
                   AGP for Respondent no.01 : Mr. R.B. Bagul
                  Advocate for Respondent no.02 : Mrs. C.P. Kutti

                                      *****

                       925 FIRST APPEAL NO.2878 OF 2015

                     DAMU KESHAV PATIL
                             VERSUS
THE SPECIAL LAND ACQUISITION OFFICER 2 U.T.P.H. JALGAON AND
                            ANOTHER
                                 ...
              Advocate for Appellant : Mr. Ajit B. Kale
           AGP for Respondent no.01 : Mr. S.P. Deshmukh
          Advocate for Respondent no.02 : Mrs. C.P. Kutti.

                                      *****

                       926 FIRST APPEAL NO.3230 OF 2015

                     NAGU BABU KEKAN
                            VERSUS
 SURJEETSINGH BHATIYA TIRATHSINGH BHATIYA AND ANOTHER
                                ...
             Advocate for Appellant : Mr. N.P. Bangar
                     Respondent no.01 served.
          Advocate for Respondent no.02 : Mr. A.B. Gatne

                                      *****

                         927 FIRST APPEAL NO.58 OF 2016

                    KAILASH JANARDHAN BHOJANE
                                 VERSUS
              M/S AJANTHA PHARMA LTD. AND OTHERS
                                     ...
               Advocate for Appellant : Mr. Satish A. Gaikwad
          Advocate for Respondents no.01 & 02 : Mr. N.T. Tribhuwan
             Advocate for Respondent no.03 : Mr. S.V. Dahiwal

                                      *****




 ::: Uploaded on - 26/09/2019                      ::: Downloaded on - 26/09/2019 23:13:38 :::
     (Order)                           (4)        Sr.Nos. 912 to 914, 921 to 927,
                                            932 to 936, 940 to 953, 955 & 956 on
                                             supplementary board dated 24-09-2019



                       932 FIRST APPEAL NO.1394 OF 2016

          TRAMBAK MOTIRAM PATIL AND ANOTHER
                             VERSUS
THE SPECIAL LAND ACQUISITION OFFICER 2 U.T.P.H. JALGAON AND
                            ANOTHER
                                 ...
              Advocate for Appellants : Mr. Ajit B. Kale
             AGP for Respondent no.01 : Mr. R.B. Bagul
           Advocate for Respondent no.02 : Mrs. C.P. Kutti

                                        *****

                       933 FIRST APPEAL NO.1400 OF 2016

                    MANGO SITARAM PATIL
                             VERSUS
THE SPECIAL LAND ACQUISITION OFFICER 2 U.T.P.H. JALGAON AND
                            ANOTHER
                                 ...
              Advocate for Appellant : Mr. Ajit B. Kale
           AGP for Respondent no.01 : Mr. S.P. Deshmukh
           Advocate for Respondent no.02 : Mrs. C.P. Kutti

                                        *****

                       934 FIRST APPEAL NO.1403 OF 2016

                    YUVRAJ TAPIRAM PATIL
                             VERSUS
THE SPECIAL LAND ACQUISITION OFFICER(2) U.T.P.H. JALGAON AND
                            ANOTHER
                                 ...
              Advocate for Appellant : Mr. Ajit B. Kale
             AGP for Respondent no.01 : Mr. R.B. Bagul
           Advocate for Respondent no.02 : Mrs. C.P. Kutti

                                        *****

                       935 FIRST APPEAL NO.1415 OF 2016

                                ASHOK SHENFADU PATIL
                                       VERSUS




 ::: Uploaded on - 26/09/2019                      ::: Downloaded on - 26/09/2019 23:13:38 :::
     (Order)                       (5)         Sr.Nos. 912 to 914, 921 to 927,
                                         932 to 936, 940 to 953, 955 & 956 on
                                          supplementary board dated 24-09-2019


THE SPECIAL LAND ACQUISITION OFFICER (2) U.T.P.H. JALGAON AND
                             ANOTHER
                                 ...
              Advocate for Appellant : Mr. Ajit B. Kale
            AGP for Respondent no.01 : Mr. S.P. Deshmukh
            Advocate for Respondent no.02 : Mrs. C.P. Kutti

                                     *****

                       936 FIRST APPEAL NO.1420 OF 2016

               ARJUN DAMU PATIL AND ANOTHER
                              VERSUS
THE SPECIAL LAND ACQUISITION OFFICER (2) U.T.P.H. JALGAON AND
                             ANOTHER
                                 ...
              Advocate for Appellants : Mr. Ajit B. Kale
             AGP for Respondent no.01 : Mr. R.B. Bagul
            Advocate for Respondent no.02 : Mrs. C.P. Kutti

                                     *****

                        940 FIRST APPEAL NO.389 OF 2017

           THE NEW INDIA ASSURANCE COMPANY LTD.
                                VERSUS
            SHIVAJI AMBADAS BOBADE AND ANOTHER
                                    ...
              Advocate for Appellant : Mr. A.B. Kadethankar
    Advocate for Respondent no.01 : Mr. B.K. Patil & Mr. S.U. Bondarde

                                     *****

                        941 FIRST APPEAL NO.651 OF 2017

                     GOVIND NARSING NALAPURE
                                 VERSUS
              THE STATE OF MAHARASHTRA AND ANOTHER
                                     ...
                  Advocate for Appellant : Mr. S.S. Halkude
                AGP for Respondent no.01 : Mr. S.P. Deshmukh
                          Respondent no.02 served.

                                     *****




 ::: Uploaded on - 26/09/2019                   ::: Downloaded on - 26/09/2019 23:13:38 :::
    (Order)                        (6)        Sr.Nos. 912 to 914, 921 to 927,
                                        932 to 936, 940 to 953, 955 & 956 on
                                         supplementary board dated 24-09-2019



                      942 FIRST APPEAL NO.2509 OF 2017

                         VYANKATI DHONDIRAM
                                  VERSUS
               THE STATE OF MAHARAHTRA AND OTHERS
                                     ...
                   Advocate for Appellant : Mr. S.V. Natu
               AGP for Respondents no.01 & 02 : Mr. R.B. Bagul
                Advocate for Respondent no.03 : Mr. P.G. Rodge

                                    *****

                      943 FIRST APPEAL NO.4126 OF 2017

                BHAGWAT RAGHUNATH PATIL
                            VERSUS
THE SPECIAL LAND ACQUISITION OFFICER -2 UPPER TAPI PROJECT
              (HATNUR) JALGAON AND OTHERS
                                ...
              Advocate for Appellant : Kale Ajeet B.
          AGP for Respondent - State : Mr. S.P. Deshmukh
          Advocate for Respondent no.03 : Mrs. C.P. Kutti

                                    *****

                      944 FIRST APPEAL NO.4475 OF 2017

                   GOVIND SHAMRAO BANSODE
                                 VERSUS
          THE STATE OF MAHARASHTRA AND ANOTHER
                                    ...
     Advocate for Appellant : Mr. G.K. Sontakke & Mrs. P.G. Sontakke
               AGP for Respondent no.01 : Mr. R.B. Bagul
        Advocate for Respondent no.02 : Mr. Ram B. Deshpande

                                    *****

                        945 FIRST APPEAL NO.85 OF 2018

                        BHIKA ANANDA PAWAR
                               VERSUS
               THE STATE OF MAHARASHTRA AND OTHERS
                                 ...




::: Uploaded on - 26/09/2019                   ::: Downloaded on - 26/09/2019 23:13:38 :::
    (Order)                        (7)         Sr.Nos. 912 to 914, 921 to 927,
                                         932 to 936, 940 to 953, 955 & 956 on
                                          supplementary board dated 24-09-2019


                  Advocate for Appellants : Mr. Ajit B. Kale
                AGP for Respondent - State : Mr. S.P. Deshmukh

                                    *****

                        946 FIRST APPEAL NO.90 OF 2018

            NIVRUTTI PUNDALIK KALBAILE AND ANOTHER
                                 VERSUS
                 COLLECTOR, JALGAON AND OTHERS
                                     ...
                 Advocate for Appellants : Mr. Ajit B. Kale
                AGP for Respondent - State : Mr. R.B. Bagul
            Advocate for Respondent no.03 : Mrs. V.D. Jadhav Patil

                                    *****

                        947 FIRST APPEAL NO.95 OF 2018

                   SUKDEO DAMU TAYADE
                            VERSUS
THE SPECIAL LAND ACQUISITION OFFICER (1), U.T.P.H., JALGAON
                        AND ANOTHER
                                ...
             Advocate for Appellant : Mr. Ajit B. Kale
          AGP for Respondent - State : Mr. S.P. Deshmukh

                                    *****

                        948 FIRST APPEAL NO.96 OF 2018

                     JAGAN SONU BHOI
                            VERSUS
THE SPECIAL LAND ACQUISITION OFFICER (1), U.T.P.H., JALGAON
                        AND ANOTHER
                                ...
             Advocate for Appellant : Mr. Ajit B. Kale
           AGP for Respondent - State : Mr. R.B. Bagul

                                    *****

                        949 FIRST APPEAL NO.98 OF 2018

                           ARJUN SANTOSH MANKAR




::: Uploaded on - 26/09/2019                    ::: Downloaded on - 26/09/2019 23:13:38 :::
    (Order)                         (8)          Sr.Nos. 912 to 914, 921 to 927,
                                           932 to 936, 940 to 953, 955 & 956 on
                                            supplementary board dated 24-09-2019


                                  VERSUS
                 THE COLLECTOR, JALGAON AND OTHERS
                                       ...
                   Advocate for Appellant : Mr. Ajit B. Kale
                 AGP for Respondent - State : Mr. S.P. Deshmukh

                                     *****

                       950 FIRST APPEAL NO.149 OF 2018

              BHARAT TAPIRAM CHAUDHARY AND OTHERS
                                VERSUS
                 COLLECTOR, JALGAON AND OTHERS
                                    ...
                 Advocate for Appellants : Mr. Ajit B. Kale
                AGP for Respondent - State : Mr. R.B. Bagul

                                     *****

                       951 FIRST APPEAL NO.150 OF 2018

                  UTTAMCHAND KEWALCHAND JAIN
                                VERSUS
               THE COLLECTOR, JALGAON AND ANOTHER
                                     ...
                 Advocate for Appellants : Mr. Ajit B. Kale
               AGP for Respondent - State : Mr. S.P. Deshmukh

                                     *****

                       952 FIRST APPEAL NO.151 OF 2018

                     ARJUN SHAMRAO CHAUDHARY
                                   VERSUS
                   COLLECTOR, JALGAON AND ANOTHER
                                       ...
                    Advocate for Appellant : Mr. Ajit B. Kale
                   AGP for Respondent - State : Mr. R.B. Bagul

                                     *****

                       953 FIRST APPEAL NO.152 OF 2018

                      BHAGIRATH ZIPARU CHAUDHARI




::: Uploaded on - 26/09/2019                      ::: Downloaded on - 26/09/2019 23:13:38 :::
       (Order)                       (9)           Sr.Nos. 912 to 914, 921 to 927,
                                             932 to 936, 940 to 953, 955 & 956 on
                                              supplementary board dated 24-09-2019


                                   VERSUS
                 THE COLLECTOR, JALGAON AND ANOTHER
                                       ...
                    Advocate for Appellant : Mr. Ajit B. Kale
                 AGP for Respondent - State : Mr. S.P. Deshmukh

                                         *****

                 955 X-OBJECTION (STAMP) NO.20282 OF 2017
                              IN FA/3111/2015

NARAYAN SONU BARKALE THROUGH SPECIAL POWER OF ATTORNEY
                PRAKASH BHIKARI BARKALE
                            VERSUS
         THE STATE OF MAHARASHTRA AND OTHERS
                                 ...
             Advocate for Petitioner : Mr. V.D. Gunale
           AGP for Respondent - State : Mr. R.B. Bagul

                                         *****

                 956 X-OBJECTION (STAMP) NO.24017 OF 2017
                              IN FA/3112/2015

   GIRIDHAR TRIMBAK CHINCHOLE (DIED) THROUGH LRS KADU
                GIRIDHAR CHINCHOLE (PATIL)
                             VERSUS
          THE STATE OF MAHARASHTRA AND OTHERS
                                  ...
              Advocate for Petitioner : Mr. V.D. Gunale
             AGP for Respondent - State : Mr. R.B. Bagul

                                         *****

                                 CORAM : SMT. VIBHA KANKANWADI, J.

                                 DATE    : 24TH SEPTEMBER 2019

ORAL ORDER :

01. It appears that in spite of giving directions earlier by this Court, concerned appellants or respondents, as the case may be, have ::: Uploaded on - 26/09/2019 ::: Downloaded on - 26/09/2019 23:13:38 ::: (Order) (10) Sr.Nos. 912 to 914, 921 to 927, 932 to 936, 940 to 953, 955 & 956 on supplementary board dated 24-09-2019 not paid the deficit court-fee. Under such circumstance, they are once again directed to pay the deficit court-fee within a period of six weeks from today. In case, deficit court-fee is not paid within the stipulated period, same shall be recovered as arrears of land revenue by the Registry.

( Smt. Vibha Kankanwadi ) JUDGE ...........

puranik / SrNo912etc ::: Uploaded on - 26/09/2019 ::: Downloaded on - 26/09/2019 23:13:38 :::