Bombay High Court
Narayan Sonu Barkale Thr Special Power ... vs The State Of Maharashtra And Ors on 24 September, 2019
Author: Vibha Kankanwadi
Bench: Vibha Kankanwadi
(Order) (1) Sr.Nos. 912 to 914, 921 to 927,
932 to 936, 940 to 953, 955 & 956 on
supplementary board dated 24-09-2019
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
AURANGABAD BENCH, AT AURANGABAD.
912 FIRST APPEAL NO.597 OF 2015
EXECUTIVE ENGINEER, BEED MINOR IRRIGATION DIVISION, BEED
AND ANOTHER
VERSUS
SURYABHAN KERBA KASBE AND ANOTHER
...
Advocate for Appellants : Mr. B.R. Surwase
*****
913 FIRST APPEAL NO.600 OF 2015
EXECUTIVE ENGINEER, BEED MINOR IRRIGATION DIVISION, BEED
AND ANOTHER
VERSUS
DEVIDAS TUKARAM LANDGE
...
Advocate for Appellants : Mr. B.R. Surwase
Advocate for Respondent : Mr. Wati P. More (Nade) & Mr. N.S. Ingle
*****
914 FIRST APPEAL NO.604 OF 2015
EXECUTIVE ENGINEER, BEED MINOR IRRIGATION DIVISION, BEED
AND ANOTHER
VERSUS
SAKHARAM NARAYAN LOKHANDE AND OTHERS
...
Advocate for Appellants : Mr. B.R. Surwase
Advocate for Respondent no.01 : Mr. S.P. More
*****
921 FIRST APPEAL NO.2783 OF 2015
WITH FA/2746/2015 WITH FA/2756/2015 WITH FA/2758/2015 WITH
FA/2773/2015 WITH FA/2776/2015 WITH FA/2777/2015 WITH FA/2778/2015
WITH FA/2789/2015 WITH FA/2794/2015 WITH FA/2795/2015 WITH
FA/2797/2015
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(Order) (2) Sr.Nos. 912 to 914, 921 to 927,
932 to 936, 940 to 953, 955 & 956 on
supplementary board dated 24-09-2019
ATMARAM VEDU JOHARE DECEASED THROUGH LRS., AHILYABAI
DECEASED THROUGH LRS., MUKUNDA AND ANOTHER
VERSUS
THE COLLECTOR, JALGAON AND OTHERS
...
Advocate for Appellants : Mr. Ajit B. Kale
AGP for Respondent - State : Mr. R.B. Bagul
Advocate for Respondent no.03 : Mrs. Chaitali P. Kutti (Choudhary)
*****
922 FIRST APPEAL NO.2866 OF 2015
THE EXECUTIVE ENGINEER, MEDIUM PROJECT DIVISION,
OSMANABAD
VERSUS
HANMANTH SAINNAPPA SHELKE AND ANOTHER
...
Advocate for Appellant : Mr. S.S. Thombre
Advocate for Respondent no.01 : Mr. S.V. Natu
AGP for Respondent no.02 : Mr. A.M. Phule
*****
923 FIRST APPEAL NO.2872 OF 2015
RAJENDRA PANDURANG PATIL AND ANOTHER
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER 2 U.T.P.H. JALGAON AND
ANOTHER
...
Advocate for Appellants : Mr. Ajit B. Kale
AGP for Respondent no.01 : Mr. S.P. Deshmukh
Advocate for Respondent no.02 : Mrs. C.P. Kutti
*****
924 FIRST APPEAL NO.2877 OF 2015
DEVRAM KASHINATH PATIL
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER 2 U.T.P.H. JALGAON AND
ANOTHER
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(Order) (3) Sr.Nos. 912 to 914, 921 to 927,
932 to 936, 940 to 953, 955 & 956 on
supplementary board dated 24-09-2019
...
Advocate for Appellant : Mr. Ajit B. Kale
AGP for Respondent no.01 : Mr. R.B. Bagul
Advocate for Respondent no.02 : Mrs. C.P. Kutti
*****
925 FIRST APPEAL NO.2878 OF 2015
DAMU KESHAV PATIL
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER 2 U.T.P.H. JALGAON AND
ANOTHER
...
Advocate for Appellant : Mr. Ajit B. Kale
AGP for Respondent no.01 : Mr. S.P. Deshmukh
Advocate for Respondent no.02 : Mrs. C.P. Kutti.
*****
926 FIRST APPEAL NO.3230 OF 2015
NAGU BABU KEKAN
VERSUS
SURJEETSINGH BHATIYA TIRATHSINGH BHATIYA AND ANOTHER
...
Advocate for Appellant : Mr. N.P. Bangar
Respondent no.01 served.
Advocate for Respondent no.02 : Mr. A.B. Gatne
*****
927 FIRST APPEAL NO.58 OF 2016
KAILASH JANARDHAN BHOJANE
VERSUS
M/S AJANTHA PHARMA LTD. AND OTHERS
...
Advocate for Appellant : Mr. Satish A. Gaikwad
Advocate for Respondents no.01 & 02 : Mr. N.T. Tribhuwan
Advocate for Respondent no.03 : Mr. S.V. Dahiwal
*****
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(Order) (4) Sr.Nos. 912 to 914, 921 to 927,
932 to 936, 940 to 953, 955 & 956 on
supplementary board dated 24-09-2019
932 FIRST APPEAL NO.1394 OF 2016
TRAMBAK MOTIRAM PATIL AND ANOTHER
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER 2 U.T.P.H. JALGAON AND
ANOTHER
...
Advocate for Appellants : Mr. Ajit B. Kale
AGP for Respondent no.01 : Mr. R.B. Bagul
Advocate for Respondent no.02 : Mrs. C.P. Kutti
*****
933 FIRST APPEAL NO.1400 OF 2016
MANGO SITARAM PATIL
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER 2 U.T.P.H. JALGAON AND
ANOTHER
...
Advocate for Appellant : Mr. Ajit B. Kale
AGP for Respondent no.01 : Mr. S.P. Deshmukh
Advocate for Respondent no.02 : Mrs. C.P. Kutti
*****
934 FIRST APPEAL NO.1403 OF 2016
YUVRAJ TAPIRAM PATIL
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER(2) U.T.P.H. JALGAON AND
ANOTHER
...
Advocate for Appellant : Mr. Ajit B. Kale
AGP for Respondent no.01 : Mr. R.B. Bagul
Advocate for Respondent no.02 : Mrs. C.P. Kutti
*****
935 FIRST APPEAL NO.1415 OF 2016
ASHOK SHENFADU PATIL
VERSUS
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(Order) (5) Sr.Nos. 912 to 914, 921 to 927,
932 to 936, 940 to 953, 955 & 956 on
supplementary board dated 24-09-2019
THE SPECIAL LAND ACQUISITION OFFICER (2) U.T.P.H. JALGAON AND
ANOTHER
...
Advocate for Appellant : Mr. Ajit B. Kale
AGP for Respondent no.01 : Mr. S.P. Deshmukh
Advocate for Respondent no.02 : Mrs. C.P. Kutti
*****
936 FIRST APPEAL NO.1420 OF 2016
ARJUN DAMU PATIL AND ANOTHER
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER (2) U.T.P.H. JALGAON AND
ANOTHER
...
Advocate for Appellants : Mr. Ajit B. Kale
AGP for Respondent no.01 : Mr. R.B. Bagul
Advocate for Respondent no.02 : Mrs. C.P. Kutti
*****
940 FIRST APPEAL NO.389 OF 2017
THE NEW INDIA ASSURANCE COMPANY LTD.
VERSUS
SHIVAJI AMBADAS BOBADE AND ANOTHER
...
Advocate for Appellant : Mr. A.B. Kadethankar
Advocate for Respondent no.01 : Mr. B.K. Patil & Mr. S.U. Bondarde
*****
941 FIRST APPEAL NO.651 OF 2017
GOVIND NARSING NALAPURE
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
...
Advocate for Appellant : Mr. S.S. Halkude
AGP for Respondent no.01 : Mr. S.P. Deshmukh
Respondent no.02 served.
*****
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(Order) (6) Sr.Nos. 912 to 914, 921 to 927,
932 to 936, 940 to 953, 955 & 956 on
supplementary board dated 24-09-2019
942 FIRST APPEAL NO.2509 OF 2017
VYANKATI DHONDIRAM
VERSUS
THE STATE OF MAHARAHTRA AND OTHERS
...
Advocate for Appellant : Mr. S.V. Natu
AGP for Respondents no.01 & 02 : Mr. R.B. Bagul
Advocate for Respondent no.03 : Mr. P.G. Rodge
*****
943 FIRST APPEAL NO.4126 OF 2017
BHAGWAT RAGHUNATH PATIL
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER -2 UPPER TAPI PROJECT
(HATNUR) JALGAON AND OTHERS
...
Advocate for Appellant : Kale Ajeet B.
AGP for Respondent - State : Mr. S.P. Deshmukh
Advocate for Respondent no.03 : Mrs. C.P. Kutti
*****
944 FIRST APPEAL NO.4475 OF 2017
GOVIND SHAMRAO BANSODE
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
...
Advocate for Appellant : Mr. G.K. Sontakke & Mrs. P.G. Sontakke
AGP for Respondent no.01 : Mr. R.B. Bagul
Advocate for Respondent no.02 : Mr. Ram B. Deshpande
*****
945 FIRST APPEAL NO.85 OF 2018
BHIKA ANANDA PAWAR
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
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(Order) (7) Sr.Nos. 912 to 914, 921 to 927,
932 to 936, 940 to 953, 955 & 956 on
supplementary board dated 24-09-2019
Advocate for Appellants : Mr. Ajit B. Kale
AGP for Respondent - State : Mr. S.P. Deshmukh
*****
946 FIRST APPEAL NO.90 OF 2018
NIVRUTTI PUNDALIK KALBAILE AND ANOTHER
VERSUS
COLLECTOR, JALGAON AND OTHERS
...
Advocate for Appellants : Mr. Ajit B. Kale
AGP for Respondent - State : Mr. R.B. Bagul
Advocate for Respondent no.03 : Mrs. V.D. Jadhav Patil
*****
947 FIRST APPEAL NO.95 OF 2018
SUKDEO DAMU TAYADE
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER (1), U.T.P.H., JALGAON
AND ANOTHER
...
Advocate for Appellant : Mr. Ajit B. Kale
AGP for Respondent - State : Mr. S.P. Deshmukh
*****
948 FIRST APPEAL NO.96 OF 2018
JAGAN SONU BHOI
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER (1), U.T.P.H., JALGAON
AND ANOTHER
...
Advocate for Appellant : Mr. Ajit B. Kale
AGP for Respondent - State : Mr. R.B. Bagul
*****
949 FIRST APPEAL NO.98 OF 2018
ARJUN SANTOSH MANKAR
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(Order) (8) Sr.Nos. 912 to 914, 921 to 927,
932 to 936, 940 to 953, 955 & 956 on
supplementary board dated 24-09-2019
VERSUS
THE COLLECTOR, JALGAON AND OTHERS
...
Advocate for Appellant : Mr. Ajit B. Kale
AGP for Respondent - State : Mr. S.P. Deshmukh
*****
950 FIRST APPEAL NO.149 OF 2018
BHARAT TAPIRAM CHAUDHARY AND OTHERS
VERSUS
COLLECTOR, JALGAON AND OTHERS
...
Advocate for Appellants : Mr. Ajit B. Kale
AGP for Respondent - State : Mr. R.B. Bagul
*****
951 FIRST APPEAL NO.150 OF 2018
UTTAMCHAND KEWALCHAND JAIN
VERSUS
THE COLLECTOR, JALGAON AND ANOTHER
...
Advocate for Appellants : Mr. Ajit B. Kale
AGP for Respondent - State : Mr. S.P. Deshmukh
*****
952 FIRST APPEAL NO.151 OF 2018
ARJUN SHAMRAO CHAUDHARY
VERSUS
COLLECTOR, JALGAON AND ANOTHER
...
Advocate for Appellant : Mr. Ajit B. Kale
AGP for Respondent - State : Mr. R.B. Bagul
*****
953 FIRST APPEAL NO.152 OF 2018
BHAGIRATH ZIPARU CHAUDHARI
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(Order) (9) Sr.Nos. 912 to 914, 921 to 927,
932 to 936, 940 to 953, 955 & 956 on
supplementary board dated 24-09-2019
VERSUS
THE COLLECTOR, JALGAON AND ANOTHER
...
Advocate for Appellant : Mr. Ajit B. Kale
AGP for Respondent - State : Mr. S.P. Deshmukh
*****
955 X-OBJECTION (STAMP) NO.20282 OF 2017
IN FA/3111/2015
NARAYAN SONU BARKALE THROUGH SPECIAL POWER OF ATTORNEY
PRAKASH BHIKARI BARKALE
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for Petitioner : Mr. V.D. Gunale
AGP for Respondent - State : Mr. R.B. Bagul
*****
956 X-OBJECTION (STAMP) NO.24017 OF 2017
IN FA/3112/2015
GIRIDHAR TRIMBAK CHINCHOLE (DIED) THROUGH LRS KADU
GIRIDHAR CHINCHOLE (PATIL)
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for Petitioner : Mr. V.D. Gunale
AGP for Respondent - State : Mr. R.B. Bagul
*****
CORAM : SMT. VIBHA KANKANWADI, J.
DATE : 24TH SEPTEMBER 2019
ORAL ORDER :
01. It appears that in spite of giving directions earlier by this Court, concerned appellants or respondents, as the case may be, have ::: Uploaded on - 26/09/2019 ::: Downloaded on - 26/09/2019 23:13:38 ::: (Order) (10) Sr.Nos. 912 to 914, 921 to 927, 932 to 936, 940 to 953, 955 & 956 on supplementary board dated 24-09-2019 not paid the deficit court-fee. Under such circumstance, they are once again directed to pay the deficit court-fee within a period of six weeks from today. In case, deficit court-fee is not paid within the stipulated period, same shall be recovered as arrears of land revenue by the Registry.
( Smt. Vibha Kankanwadi ) JUDGE ...........
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