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State of Tamilnadu - Section

Section 1 in Tamil Nadu Universities Laws (Third Amendment) Act, 2022 .

1. Short title and commencement.

(1)This Act may be called the Tamil Nadu Universities Laws Short title and (Third Amendment) Act, 2022.
(2)It shall come into force at once.PART-II AMENDMENTS TO THE MADURAI-KAMARAJ UNIVERSITY ACT, 1965.