Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 147(3)] [Section 147] [Entire Act]

State of Odisha - Subsection

Section 147(3)(c) in The Orissa Municipal Corporation Act, 2003

(c)the Bustee Service Accounts of the Corporation Fund of the respective Corporation;