Section 52 in Assam Panchayat (Constitution) Rules, 1995
52. Dissolving of Mahkuma Parishad.
- As soon as the new Zilla Parishad is constituted in the first meeting of the Zilla Parishad as under sub-rules (1) and (2) of Rule 50, the old Mahkuma Parishad, if any, shall automatically stand dissolved.
