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Gujarat High Court

Fortis Financial Services Ltd vs Gsl(India) on 9 July, 2012

Author: Abhilasha Kumari

Bench: Abhilasha Kumari

  
	 
	 
	 
	 
	 
	 
	 
	 
	 
	 
	 
	 
	 
	

 
 


	 

COMP/286/1999	 1/ 1	ORDER 
 
 

	

 

IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
 

 


 

COMPANY
PETITION No. 286 of 1999
 

 
 
=====================================================
FORTIS FINANCIAL SERVICES LTD. -
Petitioner(s)
 

Versus
 

GSL(INDIA)
LTD. - Respondent(s)
 

=====================================================
 
Appearance : 
MR
PC KAVINA for Petitioner(s) : 1,MR RAJNI H MEHTA for Petitioner(s) :
1, 
NOTICE NOT RECD BACK for Respondent(s) :
1, 
=====================================================
 
	  
	 
	  
		 
			 

CORAM
			: 
			
		
		 
			 

HON'BLE
			SMT. JUSTICE ABHILASHA KUMARI
		
	

 

 
 


 

Date
: 09/07/2012 

 

 
 
ORAL
ORDER 

The endorsement on the board indicates that the notice issued to the respondent has not been received back,either served or unserved. The Registry to await service of notice upon the said respondent. List the matter on 24-7-2012.

(Smt.Abhilasha Kumari,J) arg