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[Cites 0, Cited by 0] [Section 4A(1)] [Section 4A] [Entire Act]

Bengal Presidency - Subsection

Section 4A(1)(i) in The Calcutta Suburban Police Act, 1866

(i)to arrange for the proper sustenance and shelter of every person who is under arrest or in custody;elter of every person who is under arrest or in custody;