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Delhi High Court - Orders

Lt .Col . H .S .Bedi Retd. & Anr vs Stci Finance Limited on 18 November, 2020

Author: Rekha Palli

Bench: Rekha Palli

                                                                              Via video conferencing
                          $~OS-3
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     O.M.P. (COMM) 546/2020 & I.A. 10618/2020, I.A. 10619/2020
                                LT .COL . H .S .BEDI RETD. & ANR.         ..... Petitioners
                                                 Through: Mr.Ashim Vachher with Mr.Pawash
                                                            Piyush, Adv.

                                                   versus

                                 STCI FINANCE LIMITED                                ..... Respondent
                                               Through

                                CORAM:
                                HON'BLE MS. JUSTICE REKHA PALLI

                                             ORDER

% 18.11.2020 List the present petition before another Bench on 24.11.2020 subject to orders of Hon'ble the Judge Incharge (Original Side).

REKHA PALLI, J NOVEMBER 18, 2020 gm Signature Not Verified Signed By:GARIMA MADAN Location: Signing Date:19.11.2020 15:32:31