Delhi High Court - Orders
Lt .Col . H .S .Bedi Retd. & Anr vs Stci Finance Limited on 18 November, 2020
Author: Rekha Palli
Bench: Rekha Palli
Via video conferencing
$~OS-3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 546/2020 & I.A. 10618/2020, I.A. 10619/2020
LT .COL . H .S .BEDI RETD. & ANR. ..... Petitioners
Through: Mr.Ashim Vachher with Mr.Pawash
Piyush, Adv.
versus
STCI FINANCE LIMITED ..... Respondent
Through
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 18.11.2020 List the present petition before another Bench on 24.11.2020 subject to orders of Hon'ble the Judge Incharge (Original Side).
REKHA PALLI, J NOVEMBER 18, 2020 gm Signature Not Verified Signed By:GARIMA MADAN Location: Signing Date:19.11.2020 15:32:31