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State of Haryana - Section

Section 1132 in Punjab Jail Manual

1132. List of Medical returns.

- The returns, etc., to be submitted by the Medical Officer, are as follows :-
(a)Periodical
Number of Form Description of bill, return, etc. To whom to be submitted Date on which due
  Monthly  
44 Monthly return of sick Inspector General 10th of succeeding month
  Half-YearlyX X X X Yearly  
M.S.D. 134, 135 Indent for medicines in quadruplicate Inspector-General of Prisons 1st May
109 Annual return of sick prisoners Ditto 20th January.
(b)Miscellaneous
Number of Form Description of Form
70869797113114Stereo A. and T. 301M.S.D. 136 Temperature Chart (tobe attached to the monthly return of sick when death is attendedwith fever)Bed-head ticket.Medical history sheetof a criminal lunatic.(a) Certificate ofMedical Officer.Certificate offitness for transfer to a Mental Hospital.Daily cholera andother epidemic reportHealth certificateSupplementary indent for medicines (inquadruplicate)
Note. - In this and the preceeding paragraph all forms which bear numbers only are jail forms. The others are adopted from various sources, the abbreviations being as follows :-U.F. - Universal FormA. and T. - Account and Treasury.M.S.D. - Medical Store DepartmentB.M. - Budget ManualC.A.C. - Civil Account Code.SECTION IIIClassification of Expenditure