Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Meghalaya - Subsection Section 70(j) in The Meghalaya Police Act, 2010 (j)prescribing the records registers and forms to be maintained and the returns to be submitted by different police units and officers; and
