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State of Madhya Pradesh - Section

Section 39 in The M.P. Factories Rules, 1962

39. Exemption from Rule 36.

(1)Nothing in Rule 36 shall apply to the parts of factories specified in Part I of the Schedule annexed hereto.
(2)Nothing in sub-rule (1) of Rule 36 shall apply to the factories or parts of factories respectively specified in Part II of the said Schedule.
(3)Nothing in Rules 36 and 37 shall apply to portable hand lamps used for inspection or maintenance work.